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State of Uttar Pradesh - Section

Section 13 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

13. List of questions.

(1)The Mukhya Adhikari shall prepare or cause to be prepared a list of all questions admitted in the order hereinafter provided.
(2)Questions in the name of each member shall be entered in three rounds or less according to the number of questions admitted in his name. All members who have given notice of any question will have one question each entered in the first round and after completing first question of all the members who have given notice of any question their second and third questions, if any, will in like order be placed in the second and third rounds respectively.
(3)Priority of questions inter se in each round, shall be determined in accordance with the order of time in which questions have been received.