[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 21 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
21. [ Tamil Nadu] [Notification No. 11031/4/2003-AIS-II(A) dated 14.07.2008]
| 1. | Senior Posts under the State Government | 193 | Minimum Tenure of Posting (in years) |
| Chief Secretary | 1 | ||
| Vigilance Commissioner | 1 | ||
| Principal Commissioner Revenue Administration | 1 | ||
| Development Commissioner | 1 | ||
| Special Commissioners | 8 | ||
| Chief Electoral Officer & Secretary to Government | 1 | ||
| Commissioner of Prohibition & Excise | 1 | ||
| Secretary State Planning Commission | 1 | ||
| Commissioner of Transport | 1 | ||
| Special Commissioner of Archives &HR | 1 | ||
| Director, Anna Institute of Management | 1 | ||
| Special Commissioner of Indian Medicine and Homeopathy | 1 | ||
| Special Commissioner of Museums | 1 | ||
| Commissioner for Disciplinary Proceedings, Chennai | 1 | ||
| Resident Commissioner, Tamil Nadu House, New Delhi | 1 | ||
| Secretaries/Spl.Secretaries to Government | 30 | ||
| Secretary to Governor | 1 | ||
| Secretary to Chief Minister | 1 | ||
| Industries Commissioner & Director of Industries &Commerce | 1 | ||
| Commissioner Sugar | 1 | ||
| Commissioner for Civil Supplies | 1 | ||
| Commissioner of Town Panchayats | 1 | ||
| Commissioner of Milk Production | 1 | ||
| Registrar of Cooperative Societies | 1 | ||
| Commissioner of Labour | 1 | ||
| Commissioner of Municipal Administration | 1 | ||
| Commissioner of Rural Development | 1 | ||
| Chairman, Teachers Recruitment Board | 1 | ||
| Secretary, State Human Rights Commission | 1 | ||
| Commissioner of Technical Education | 1 | ||
| State Commissioner of Disabled | 1 | ||
| Commissioner of Maternal Child Health & Welfare | 1 | ||
| Inspector general of Registration | 1 | ||
| Commissioner of Agriculture | 1 | ||
| Commissioner of Survey and Settlements | 1 | ||
| Commissioner of Employment and Training | 1 | ||
| Commissioner of Rehabilitation | 1 | ||
| Commissioner of Handlooms and Textiles | 1 | ||
| Commissioner of Fisheries | 1 | ||
| Commissioner of Town & Country Planning | 1 | ||
| Commissioner of Geology & Mining | 1 | ||
| Additional/Joint/Deputy Secretaries to Government | 23 | ||
| Director of Adi Dravidar & Tribal Welfare | 1 | ||
| Deputy/Joint/Additional Commissioners | 9 | ||
| Director of Small Savings & Raffles | 1 | ||
| Director of Stationery & Printing | 1 | ||
| Director of Backward Classes | 1 | ||
| Deputy/Joint/Additional Commissioners for Commercial Taxes | 4 | ||
| Addl. Commissioner of Industries & Commerce | 1 | ||
| Collectors | 31 | ||
| Director of Land Reforms | 1 | ||
| Additional Director of Agriculture | 1 | ||
| Secretary, State Election Commission | 1 | ||
| Director of MBC & De-notified Communities | 1 | ||
| Director of Agricultural Marketing | 1 | ||
| Director of Horticulture & Plantation Crops | 1 | ||
| Director of Treasuries & Accounts | 1 | ||
| Director of Statistics | 1 | ||
| Additional Registrar of Co-op. Societies | 1 | ||
| Director of Information & Public Relations | 1 | ||
| Director of Sericulture | 1 | ||
| Director of Social Welfare | 1 | ||
| Sub-Collectors/Additional Collectors/Additional Collectors(Development) | 20 | ||
| Secretary, TNPSC | 1 | ||
| Commissioner, HR & CE | 1 | ||
| Commissioner for Disciplinary Proceedings (Madurai/Coimbatore) | 2 | ||
| Additional Director of Social Welfare | 1 | ||
| Director of Tourism | 1 | ||
| Controller of Examinations, TNPSC | 1 | ||
| Director of Urban Land Ceiling | 1 | ||
| Deputy Secretary/Joint Secretary/Additional Secretary to ChiefMinister | 3 | ||
| Commissioner, Data Centre | 1 | ||
| 1. | Total Senior Duty Posts | 193 | |
| 2. | CDR not exceeding 40% of item 1 above | 77 | |
| 3. | SDR not exceeding 25% of Item 1 above 48 | ||
| 4. | TR not exceeding 3.5% of Item 1 above | 6 | |
| 5. | LR and Junior Posts Reserve not exceeding 16.5% of Item 1above | 31 | |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33.3% of Item 1,2,3 & 4 above | 108 | |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 247 | |
| Total Authorized Strength | 355 |