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Union of India - Section

Section 21 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955

21. [ Tamil Nadu] [Notification No. 11031/4/2003-AIS-II(A) dated 14.07.2008]

1. Senior Posts under the State Government 193 Minimum Tenure of Posting (in years)
  Chief Secretary 1  
  Vigilance Commissioner 1  
  Principal Commissioner Revenue Administration 1  
  Development Commissioner 1  
  Special Commissioners 8  
  Chief Electoral Officer & Secretary to Government 1  
  Commissioner of Prohibition & Excise 1  
  Secretary State Planning Commission 1  
  Commissioner of Transport 1  
  Special Commissioner of Archives &HR 1  
  Director, Anna Institute of Management 1  
  Special Commissioner of Indian Medicine and Homeopathy 1  
  Special Commissioner of Museums 1  
  Commissioner for Disciplinary Proceedings, Chennai 1  
  Resident Commissioner, Tamil Nadu House, New Delhi 1  
  Secretaries/Spl.Secretaries to Government 30  
  Secretary to Governor 1  
  Secretary to Chief Minister 1  
  Industries Commissioner & Director of Industries &Commerce 1  
  Commissioner Sugar 1  
  Commissioner for Civil Supplies 1  
  Commissioner of Town Panchayats 1  
  Commissioner of Milk Production 1  
  Registrar of Cooperative Societies 1  
  Commissioner of Labour 1  
  Commissioner of Municipal Administration 1  
  Commissioner of Rural Development 1  
  Chairman, Teachers Recruitment Board 1  
  Secretary, State Human Rights Commission 1  
  Commissioner of Technical Education 1  
  State Commissioner of Disabled 1  
  Commissioner of Maternal Child Health & Welfare 1  
  Inspector general of Registration 1  
  Commissioner of Agriculture 1  
  Commissioner of Survey and Settlements 1  
  Commissioner of Employment and Training 1  
  Commissioner of Rehabilitation 1  
  Commissioner of Handlooms and Textiles 1  
  Commissioner of Fisheries 1  
  Commissioner of Town & Country Planning 1  
  Commissioner of Geology & Mining 1  
  Additional/Joint/Deputy Secretaries to Government 23  
  Director of Adi Dravidar & Tribal Welfare 1  
  Deputy/Joint/Additional Commissioners 9  
  Director of Small Savings & Raffles 1  
  Director of Stationery & Printing 1  
  Director of Backward Classes 1  
  Deputy/Joint/Additional Commissioners for Commercial Taxes 4  
  Addl. Commissioner of Industries & Commerce 1  
  Collectors 31  
  Director of Land Reforms 1  
  Additional Director of Agriculture 1  
  Secretary, State Election Commission 1  
  Director of MBC & De-notified Communities 1  
  Director of Agricultural Marketing 1  
  Director of Horticulture & Plantation Crops 1  
  Director of Treasuries & Accounts 1  
  Director of Statistics 1  
  Additional Registrar of Co-op. Societies 1  
  Director of Information & Public Relations 1  
  Director of Sericulture 1  
  Director of Social Welfare 1  
  Sub-Collectors/Additional Collectors/Additional Collectors(Development) 20  
  Secretary, TNPSC 1  
  Commissioner, HR & CE 1  
  Commissioner for Disciplinary Proceedings (Madurai/Coimbatore) 2  
  Additional Director of Social Welfare 1  
  Director of Tourism 1  
  Controller of Examinations, TNPSC 1  
  Director of Urban Land Ceiling 1  
  Deputy Secretary/Joint Secretary/Additional Secretary to ChiefMinister 3  
  Commissioner, Data Centre 1  
1. Total Senior Duty Posts 193  
2. CDR not exceeding 40% of item 1 above 77  
3. SDR not exceeding 25% of Item 1 above 48    
4. TR not exceeding 3.5% of Item 1 above 6  
5. LR and Junior Posts Reserve not exceeding 16.5% of Item 1above 31  
6. Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not exceeding33.3% of Item 1,2,3 & 4 above 108  
7. Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) 247  
  Total Authorized Strength 355