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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)The Registrar shall be the ex-officio Secretary of the Selection Committee. In his absence, the Vice-Chancellor shall nominate any other staff members to act as Secretary of the above Committee.