Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 13 in Madhya Pradesh Electricity Balancing and Settlement Code, 2015 13. Power to amend. - The Commission may from time to time add, vary, alter, modify or amend any provisions of this Code after following the necessary procedure.
