Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(1)(d) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963 (d)the strength of the staff, their salaries, qualifications and the research work done by them;