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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

(1)Any teaching institution seeking recognition under this Act shall send an application to the Secretary and shall give full information in respect of the following matters, namely :-
(a)the constitution and personnel of the managing body;
(b)subjects and courses in which it gives or proposes to give instruction;
(c)accommodation, equipment and the number of students for whom provision has been or is proposed to be made;
(d)the strength of the staff, their salaries, qualifications and the research work done by them;
(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings and equipment and for the continued maintenance and efficient working of the institution.