Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(3) in Rajasthan Transparency in Public Procurement Rules, 2013 (3)In complex projects, the work of preparation of project report or bidding documents may be assigned to consultants with the prior approval of the competent authority.
