Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(54)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(54)(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(iii)No employee shall take part in politics or in any political demonstration or stand for election to a legislature or local authority or be a member of a political party.