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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(54) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

54.1Additional General Provisions, -
(i)Every employee of the Bank shall conform to and abide by these regulations and shall observe, comply with and obey all orders and directions which may from time to time be given to him by a person or persons under whose jurisdiction, superintendence or control he may for the time being be placed.
(ii)Every employee shall serve the Bank honestly and faithfully and shall use his ut¬most endeavour to promote the interest of Bank.
(iii)No employee shall take part in politics or in any political demonstration or stand for election to a legislature or local authority or be a member of a political party.