Himachal Pradesh High Court
Rattan Chand vs . Om Prakash And Others on 14 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rattan Chand Vs. Om Prakash and others __________ of 2022 .
In RSA No. 290 of 2022 14.12.2022 Present: Mr. Ashish Verma,Advocate, for the petitioner.
The grievance of the petitioner in the instant petition is with respect to violation of interim order passed by this Court under the provisions of Order 39 Rules 1 and 2 of the CPC.
r In view of this, Registry is directed to appropriately register the matter and thereafter list on 19.12.2022.
(Satyen Vaidya) Judge 14th December, 2022 (Guleria) ::: Downloaded on - 14/12/2022 20:33:59 :::CIS