Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2)(d) in The Tamil Nadu State Agricultural Council Act, 2009

(d)to publish the register in the Tamil Nadu Government Gazette in such manner as may be provided in the regulation.