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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(13) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(13)Hydrologist (Geology). - (i) 67 per cent by direct recruitment through the Commission.
(ii)33 per cent by promotion through the Commission from amongst substantively appointed Technical Assistant (Geology) who have completed seven years' service, as such, on the first day of the year of recruitment.