Section 6(6)(i) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

(i)The rates of dearness allowance and other allowances would be equal to the allowance admissible under the Government Rules from time to time.

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