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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(17) in Manipur International University Act, 2018

(17)The Chancellor shall have the right to create / appoint any post and to appoint anyone for the post which he may think fit. He shall also, be empowered to outsource any service or the work of the University to any organization, agency or, to any person/s. This may be done in consultation with the Governing Board.