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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Mizoram - Subsection

Section 74(3)(c) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(c)On receipt of the orders of the Administrator that a Bill shall not be introduced in the District Council, the Chairman of the Council shall not allow the Bill to be introduced.