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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(1) in Andhra Pradesh Agricultural University Act, 1963

(1)The Board shall appoint a Selection Committee for each Faculty which shall consist of the following persons namely: -
(i)the Vice-Chancellor who shall be ex-officio Chairman of the Committee.
(ii)the Dean of the Faculty concerned -
(iii)One person outside the University having special knowledge of the subject of the Faculty, nominated by the Board.