Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act] State of Maharashtra - Subsection Section 66(3)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (b)endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own hand and signed by him.