Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(3)A tendered ballot paper shall be the same as the other ballot papers used at polling station except that it shall be -
(a)serially the last in the bundle of ballot papers issued for use at the polling station; and
(b)endorsed on the back with the words "tendered ballot paper" by the Presiding Officer in his own hand and signed by him.