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Himachal Pradesh High Court

Attar Singh & Another vs . Uday Ram (Deceased) on 1 September, 2023

Attar Singh & another Vs. Uday Ram (deceased) through LRs & Others.

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RSA No. 22 of 2019 01.09.2023 Present: Mr. Sahil Dixit, Advocate, vice Mr. Jai Ram Sharma, Advocate, for the appellants.

Mr. Romesh Verma, Senior Advocate, of with Mr. Sumit Sharma, Advocate, for the respondents.

rt Learned counsel appearing on behalf of the parties have submitted that they are ready to argue the matter finally.

In view of the joint statements the hearing is expedited and the matter be listed at an early date, at the pleasure of Hon'ble the Chief Justice.

(Rakesh Kainthla) Judge September 01, 2023 (ravinder) ::: Downloaded on - 01/09/2023 20:36:13 :::CIS