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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(2)The time period for preparation of estimate and intimation of charges to be paid by the consumer after receipt of application in each case is specified below :
(i) Shifting of Meter or service line 7 days
(ii) Shifting of LT line 15 days
(iii) Shifting of 11 KV line 30 days
(iv) Shifting of 33 KV line 45 days
(v) Shifting of U.G. cable 45 days
(vi) Shifting of Distribution Transformer 30 days