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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(d) in Jammu and Kashmir Panchayati Raj Rules, 1996

(d)the day or dates on which a pool shall, if necessary, be taken which or the first of which shall be a date not later than the thirty-fifth day after the last date for withdrawal of candidatures ; and