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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(2)(d) in The Greater Noida Industrial Development Area Building Regulations, 1992

(d)Canteen and other infrastructure required may be permitted to the extent of 5 per cent of the permissible covered area within FAR.