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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(18)(i) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(i)in case of a generating company, means the date declared by the generator: -