Himachal Pradesh High Court
Ajay Kumar vs Uttam Chand Though Lrs And Anr. on 30 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Ajay Kumar Vs Uttam Chand though LRs and anr.
.
RSA No. 269 of 2015 30.09.2022 Present: Mr. Naresh Kaul, Advocate, for the appellant.
Respondents No. 1(a) ad 1(b) are ex-parte.
Mr. Atharv Sharma, Advocate, for respondents No. 1(c) to 1(f) and 2.
28.10.2022.
r to At the joint request of the parties, list on ( Satyen Vaidya ) Judge September 30, 2022 (gaurav) ::: Downloaded on - 30/09/2022 20:04:49 :::CIS