Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(j)[ "teaching experience" means teaching experience in the subject concerned in a Homoeopathic College and includes teaching experience in the subjects of Medicine, Surgery, Obstetrics and Gynaecology gained in a Medical College, recognized by the Medical Council of India.] [Amended vide H(PGDC) Amendments Regulations, 2001.]