Section 64 in U.P. Revenue Code (Amendment) Act, 2016
64. Amendment of Section 82.
- In Section 82 of the said Code -(a)in sub-section (1), for the words "any purpose other than a purpose connected with agriculture," the words "any purpose connected with agriculture," shall be substituted;(b)in Hindi version, in sub-section (2), -(i)in proviso to clause (b), for the word ^^iqufuZ/kkfjr the word ^^iqufuZ/kkZfjr shall be substituted;(ii)in clause (c), for the words ^^bl lafonk ds micU/kksa the words ^^bl lafgrk ds micU/kksa shall be substituted;(iii)in proviso to clause (c), for the words ^^izfrHkwfr ns; the words ^^ns; ,oa izfrHkwr shall be substituted.
