Section 64(b) in U.P. Revenue Code (Amendment) Act, 2016
(b)in Hindi version, in sub-section (2), -(i)in proviso to clause (b), for the word ^^iqufuZ/kkfjr the word ^^iqufuZ/kkZfjr shall be substituted;(ii)in clause (c), for the words ^^bl lafonk ds micU/kksa the words ^^bl lafgrk ds micU/kksa shall be substituted;(iii)in proviso to clause (c), for the words ^^izfrHkwfr ns; the words ^^ns; ,oa izfrHkwr shall be substituted.
