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Union of India - Section

Section 33E in The Tobacco Board, Rules, 1976

33E. Registers to be maintained and returns to be submitted by nursery grower.

(1)Every nursery grower shall maintain Registers in Form 5 and 6 and shall produce them for inspection of any officer of the Board.
(2)Every nursery grower shall submit to the Secretary or any other officer of the Board authorized by the Chairman, returns in Forms 7 and 8 at the time specified therein.