Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33E] [Entire Act] Union of India - Subsection Section 33E(1) in The Tobacco Board, Rules, 1976 (1)Every nursery grower shall maintain Registers in Form 5 and 6 and shall produce them for inspection of any officer of the Board.
