Section 38 in Ladakh Autonomous Hill Development Councils Act, 1997
38. Chief Executive Officer.
(1)Deputy Commissioner of the district shall be the Chief Executive Officer of the Council.(2)The Chief Executive Officer shall have the right to be present at the meeting of the Council, the Executive Council and take part in the proceedings of such meetings but shall not have the right to vote.(3)All Employees of the Council shall be subordinate to the Chief Executive Officer.
