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[Cites 0, Cited by 0] [Section 38] [Entire Act]

UT Ladakh - Subsection

Section 38(2) in Ladakh Autonomous Hill Development Councils Act, 1997

(2)The Chief Executive Officer shall have the right to be present at the meeting of the Council, the Executive Council and take part in the proceedings of such meetings but shall not have the right to vote.