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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(2) in Rajasthan Minor Mineral Concession Rules, 2017

(2)Fee for demarcation shall be rupees one thousand and five hundred per hectare or part thereof subject to maximum of rupees fifty thousand:Provided that demarcation fee for re-verification of boundary pillars shall be two times of the amount mentioned above.