Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(120)] [Section 2] [Entire Act] State of Assam - Subsection Section 2(120)(d) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (d)conversion of building used or intended to be used for one purpose such as a shop, warehouse or factory, etc., into one or another purpose.