Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(9)] [Section 44] [Entire Act] Union of India - Subsection Section 44(9)(b) in The Sikh Gurdwaras Committee Election Rules, 1959 (b)the particulars of the polling station where the ballot-box(es) was/were used;