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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Himachal Pradesh - Subsection

Section 25(1)(b) in Himachal Pradesh Para-Veterinary Council Act, 2010

(b)that the staff, equipments, accommodation, training and other facilities for instruction and training provided in such University or Para-veterinary institution or in any college or other institution affiliated to that University do not conform to the standards prescribed by regulations by the Council, the council shall take action for the withdrawal of recognition.