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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(2)(b) in Himachal Pradesh Waqf Rules, 2016

(b)seal with the seal of the Returning Officer and of such of the candidates, their election agents or counting agents as may desire to affix their seals on each of the packets referred to in clause (a);