Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 293] [Entire Act] State of Madhya Pradesh - Subsection Section 293(b) in M.P. Civil Court Rules, 1961 (b)Suits in respect of the succession to an office, or to establish or set aside an adoption, or otherwise determine the status of an individual.
