Section 3(1)(vi) in The Rajasthan Indian Medicine Act, 1953
(vi)"Indian system of medicine" means the Ayurvedic or the Unani Tibbi system of medicine, [or Naturopathy and Yoga Chikitsa] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.] whether supplemented or not by modern advances: