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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(b) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(b)Academic staff members who have duties of an academic nature, such as teaching, research and extension education and who hold professional, rank of Professor, Associate Professor, Research Officer, Assistant Professors, Research Assistant, Lecturer or Demonstrator or the like, as may be designated by or under this Act.