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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(4)(ii) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(ii)In the event of failure to submit original certificates and testimonies within the time limit as aforesaid, the provisional admission may be cancelled and the security deposit may be forfeited,