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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Odisha - Subsection

Section 81(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)In addition to the requirements contained in these regulations every factory buildings or part thereof shall comply with the following requirements namely :
(a)The location of the factory, site shall be governed by the provision of the Development Plan.
(b)Exists and fire safety requirements shall conform to Part IV (Fire Protection) of National Building Code of India 1983.