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State of Odisha - Section

Section 81 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

81. Special requirements for factories and industrial buildings.

(1)In addition to the requirements contained in these regulations every factory buildings or part thereof shall comply with the following requirements namely :
(a)The location of the factory, site shall be governed by the provision of the Development Plan.
(b)Exists and fire safety requirements shall conform to Part IV (Fire Protection) of National Building Code of India 1983.
(2)Where the use of any existing building or land is proposed to be converted for establishment of a small scale or cottage type industrial unit which in the opinion of the authority is not likely to cause any public nuisance, such conversion may be allowed for such period and subject to such conditions as the authority may deem fit :Provided that while examining proposals for such conversion, the authority shall ensure that the. concerned land or building has means of access of adequate width and the establishment of the relevant industrial unit shall not be injurious to the health and safety of the inhabitants of the locality.