Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Haryana - Subsection

Section 81(1)(c) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(c)the Financial Commissioner when the original order is made by the Excise Commissioner.