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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2) in West Bengal Electrical Licensing Rules, 2017

(2)The candidate shall submit the following documents with Form A, namely:-
(a)a self-declaration in own hand writing certifying ability to read and write in Bengali or Hindi or Urdu or Nepali;
(b)testimonials of practical experience as an Electrical Workman from any Licensed Contractor or Registered Company;
(c)electrical workmen's Permit, if any;
(d)a BRN receipt in support of payment of the fee (Annexure-IV); and
(e)three copies of a recent photograph (size 50.80 mm X 63.50 mm) all of which shall bear his signature on the back.