Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(4) in Damodar Valley Corporation Act, 1948

(4)the forms. of the budget, the annual report and the annual financial statements and the dates by which copies of the annual financial statements shall be made available to-the participating Governments;