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State of Mizoram - Section

Section 5 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

5. Repeal.

- The provisions of the Pawi-Lakher Autonomous Region (Constitution and Conduct of Business of the Regional Council) Rules, 1963 as amended, are hereby repealed;Provided that any action taken and proceedings made thereunder shall be deemed to have taken or made under these Rules.