Punjab-Haryana High Court
Union Of India And Another vs Babu Ram And Others on 7 November, 2013
Bench: Surya Kant, Surinder Gupta
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Civil Writ Petition No.24279 of 2013
Date of Decision: November 07, 2013
Union of India and another .....Petitioners
versus
Babu Ram and others .....Respondents
CORAM : HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE SURINDER GUPTA.
Present : Mr.Hitesh Kaplish, Advocate, for the petitioners.
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1. Whether Reporters of Local papers may be allowed to see the
judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
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Surya Kant, J. (Oral)
For orders, see order of even date passed in CWP No.24278 of 2013 (Union of India and another versus Smt.Reeta Devi and another).
[SURYA KANT] JUDGE November 07, 2013 [SURINDER GUPTA] Mohinder JUDGE Kumar Mohinder 2013.11.08 11:49 I attest to the accuracy of this order Chandigarh