Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(1) in University of Heatlh Sciences, Karnal Act, 2016

(1)The Medical Superintendent, Kalpana Chawla Government Medical College, Karnal shall be the administrative head of the Kalpana Chawla Government Medical College, Hospital, Karnal under the overall control of the University.