Himachal Pradesh High Court
M/S Naziveedu Seeds Ltd. vs . Karam Bhagat (Since Deceased) Through ... on 5 April, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
M/s Naziveedu Seeds Ltd. vs. Karam Bhagat (since deceased) through LRs .
RFA No. 363 of 2017 05.04.2023 Present: Mr. Manish, Advocate, vice Mr.Anuj Gupta, Advocate, for the appellant.
Mr.Ashwani Kumar Negi, Advocate, for respondents No.1(i) to 1(v) 2(i) to 2(iv), 3(i), 3(ii) and 4.
Mr.Harinder Singh Rawat, Additional Advocate General, for respondents No.5 and 6.
CMP No. 1045 of 2023 As requested by learned counsel for respondents No.1(i) to i(v), 2(i) to 2(iv), 3(i), 3(ii) and 4, further four weeks' time, as prayed, is granted to file reply to the application.
List for consideration on 12.05.2023 alongwith main appeal.
RFA No. 363 of 2017List along with RFA No. 267 of 2017.
April 05, 2023 (Vivek Singh Thakur)
(Purohit) Judge
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