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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 75(2) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(2)The information specified in sub-regulation (1) shall be issued in at one English national daily newspaper circulating in the whole or substantially the whole of India and in one Hindi national daily newspaper in India.